Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(2) in The Orissa Rural Infrastructure and Socio-Economic Development Act, 2004 (2)The fund shall consist of -(a)all proceeds of tax;(b)any sum granted by the State Government; and(c)any other sum received from any source whatsoever.
