Himachal Pradesh High Court
Dharam Pal And Others vs . Lac And Others on 29 April, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Dharam Pal and others vs. LAC and others .
CMP(M) No. 504 of 2021 29.04.2022 Present: Mr. V.S. Chauhan, Sr. Advocate with Mr. Vikas Shyam, Advocate for the applicants.
Mr. Desh Raj Thakur, Addl. A.G with Mr. Gaurav Sharma, Dy. A.G for respondents No. 1 to 3.
Mr. Paras Dhaulta, Advocate vice counsel for respondent No.4.
Mr. Ramakant Sharma, Advocate for proposed legal representatives of deceased respondent r No.5.
Reply on behalf of respondent-State has not been filed. More time sought to file reply. Learned counsel for respondent No.4 has also payed that he also intends to file reply. Reply be now filed within two weeks.
List on 20th May, 2022.
April 29, 2022 ( Satyen Vaidya )
(naveen) Judge
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