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State of Karnataka - Section

Section 21 in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

21. The Director of Extension.

(1)The Director of Extension shall be a whole time officer of the University and shall be appointed by the Vice-Chancellor with the approval of the Board. He shall be responsible for planning and execution of programmes of extension work based on the results of research work and shall perform such other functions as may be prescribed.
(2)The salary and allowances payable to, and other conditions of service of, the Director of Extension shall be such as may be prescribed.