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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1)(f) in The Gujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007

(f)such other factors, as the Committee may decide or as directed by the State Government.