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Union of India - Section

Section 16 in The Railway Protection Force Rules, 1987

16. Branches of the Force on a zonal railway.

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16.1[Force deployed on each zonal railway shall consist of an Executive branch] [ Substitued by Notification No. G.S.R. 719(E) dated by 31.10.2013 (w.e.f. 3.12.1987)]
16.2[Executive branch] [Substituted for the words "These branches" by Notification No. G.S.R. 719(E) dated by 31.10.2013. (w.e.f. 3.12.1987)] shall consists of such number of superior officers and otherenrolled members of the Force as may be determined by the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] with the approval of the Director-General.[***] [ Omitted by Notification No. G.S.R. 719(E) dated by 31.10.2013 (w.e.f. 3.12.1987)][***] [ Omitted by Notification No. G.S.R. 719(E) dated by 31.10.2013 (w.e.f. 3.12.1987)]