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[Cites 0, Cited by 0] [Section 154] [Entire Act]

State of Jharkhand - Subsection

Section 154(2) in Bihar Education Code, 1961

(2)The teachers who hold certificate from National Universities recognised by the State Government as equivalent to Matric, I.A., B.A. will get the pay prescribed for teachers of similar qualifications.(*G.O. no. 763, dated the 28th January 1956 and no. 5259, dated the 22nd August 1957.)