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[Cites 0, Cited by 0] [Section 54(7)] [Section 54] [Entire Act]

State of Goa - Subsection

Section 54(7)(h) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(h)to make bundles of 20 answer books each along with corresponding mark-list bearing code numbers and seal in suitable bundles under the signature of Coding Officer and the coding camp custodian. The bundles of answer books shall be handed over to coding camp custodian for its onward distribution to the assessment camps, through Board's authorised representative.