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State of Mizoram - Section

Section 40 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

40. Explanations.

- When, for the purpose of explanation during discussion or for any other sufficient reasons, any member has occasion to ask a question of another member on any matter then thereunder the consideration of the Council, he shall ask such question through the Chairman.