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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(4) in The Wild Life (Protection) (Orissa) Rules, 1974

(4)The fee payable by a professional photographer for operating a cine camera in a Sanctuary or National Park shall be one hundred rupees per day in the case of a citizen of India and two hundred rupees per day in the case of a person other than a citizen of India.