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State of Haryana - Section

Section 41 in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

41. Sales at places other than depots prohibited - Section 10(1)(a).

- Poppy straw shall not be sold at any place except at a depot established under Rule 29 and a detailed day to day account of sales shall be maintained in the register in Form No. 11. The Chief Medical Officer shall forward to the Excise and Taxation Officer, concerned a monthly statement in form No. 12 showing receipt, issues and balance of poppy straw.