Section 249(5) in Andhra Pradesh Panchayat Raj Act, 1994
(5)Where a member of Gram Panchayat, [Mandal Praja Parishad] [Substituted 'Mandal Parishad' by Act No. 41 of 2006, dated 23.9.2006.] or [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.] is removed under sub-Section (4), the vacancy shall be filled in such manner and within such time as may be prescribed.
