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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(iv) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(iv)Where the water-closet room in a building is not connected to exterior it shall be ventilated by mechanical means or through a duct of minimum area of 1 sq. mt. with a minimum width of 0.9 metre.