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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Odisha - Subsection

Section 43(2) in The Wild Life (Protection) (Orissa) Rules, 1974

(2)The Duplicate and Triplicate copy of every Bill, Cash Memo or Voucher shall be retained by the licensee and the original copy
(a)in the case of a Bill or Cash-Memo, sh.all be given to the purchaser; and
(b)in the case of a Voucher shall be given to the owner of the Trophy.