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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(2) in West Bengal Shops and Establishments Rules, 1964

(2)Every person employed praying for leave referred to in sub-rule (1) shall intimate to the shop-keeper or the employer concerned his address, during the period of leave and if there is any change of the address, the shop-keeper or the employer, as the case may be, shall be informed within three days of such change.