Madhya Pradesh High Court
Quippo Telecom Infrastructure Ltd. vs The State Of Madhya Pradesh on 29 February, 2020
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-1063-2011 The High Court Of Madhya Pradesh WP-1063-2011 (QUIPPO TELECOM INFRASTRUCTURE LTD. Vs THE STATE OF MADHYA PRADESH AND OTHERS) 5 Jabalpur, Dated : 29-02-2020 List the matter along with W.P. No.5111/2014.
(SUBODH ABHYANKAR) JUDGE sjk Digitally signed by SHARAN JEET KAUR JASSAL Date: 2020.03.02 15:50:18 +05'30'