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Madhya Pradesh High Court

Quippo Telecom Infrastructure Ltd. vs The State Of Madhya Pradesh on 29 February, 2020

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 WP-1063-2011 The High Court Of Madhya Pradesh WP-1063-2011 (QUIPPO TELECOM INFRASTRUCTURE LTD. Vs THE STATE OF MADHYA PRADESH AND OTHERS) 5 Jabalpur, Dated : 29-02-2020 List the matter along with W.P. No.5111/2014.

(SUBODH ABHYANKAR) JUDGE sjk Digitally signed by SHARAN JEET KAUR JASSAL Date: 2020.03.02 15:50:18 +05'30'