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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(4) in Model Rules, 2011 under Bengal Ferries Act, 1885

(4)The gross tonnage of the boats shall be determined by the following formula .Gross tonnage =KV where V= Total volume of all earning spaces of the boat in cubic meters and k= The Coefficient as tabulated below:
Volume in Cubic Meters Coefficient K
10 0.2200
20 0.2260
30 0.2295
40 0.2320
50 0.2340
60 0.2356
70 0.2369
80 0.2381
90 0.2391
100 0.2400
20 0.2460
300 0.2495
400 0.2520
500 0.2540
600 0.2556
700 0.2569
800 0.2581
900 0.2591
1000 0.2600
The values for coefficient K for intermediate volumes can be obtained by linear interpolation.