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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Manipur - Subsection

Section 54(2) in Manipur International University Act, 2018

(2)The Annual Accounts of the University shall be audited every year by a Chartered Accountant, who is a member or a fellow of the Institute of Chartered Accountants of India, to be appointed by the Governing Board on mutually agreeable terms, every year.