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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(e) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

(e)"sugar Mills" means the cooperative sugar Mills registered under the Tamil Nadu cooperative societies Act, 1983 (Tamil Nadu Act 30 of 1983);