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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(1)(d) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979.

(d)[ neglects or refuses to furnish information required by section 23A,] [[Clauses (c) and (d) substituted for original clause (c) by W.B. Act 3 of 2000. Previous clause (c) was as under: