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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3) in The Indian Post Office Rules, 1933

(3)A post card shall be deemed to be a competition post card if it is so embossed or marked and is used in response to competition organized on or through Television, radio, Newspaper or any other media and shall be charged as per the postage rate specified for competition Post cards in rule 1.