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[Cites 0, Cited by 0] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(4) in Delhi Police Act, 1978

(4)Every special police officer appointed under this section shall, on appointment -
(a)receive a certificate of appointment in such form as may, be specified by the Administrator in this behalf;
(b)have the same powers, privileges and immunities and perform the same duties and be subject to the same authorities as an ordinary police officer.