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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 39(2)(d) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(d)provide orientation and sensitisation at the School, College, University and Professional Training level on the human condition of disability and the rights of persons with disabilities ;