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[Cites 0, Cited by 0] [Section 41(4)] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(4)(a) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(a)Any member of the Executive Council may propose to the Executive Council the draft of a statute and the Executive Council may either accept or reject the draft, if it relates to a matter not falling within the purview of the Academic Council.