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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(4) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(4)
(a)Any member of the Executive Council may propose to the Executive Council the draft of a statute and the Executive Council may either accept or reject the draft, if it relates to a matter not falling within the purview of the Academic Council.
(b)In case such draft relates to a matter within the purview of the Academic Council, the Executive Council shall refer it for consideration of the Academic Council, which may either report to the Executive Council that it does not approve the draft or submit the draft to the Executive Council in such form as the Academic Council may approve and the Executive Council may either approve, with or without amendment, or reject the draft.