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[Cites 1, Cited by 7]

Himachal Pradesh High Court

Hp Beverage Ltd. vs . Bhupender Singh on 28 December, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

HP Beverage Ltd. vs. Bhupender Singh .

COMS No 15 of 2018 28.12.2022 Present: Mr. Harmohan Thakur, Advocate vice Mr.Navlesh Verma, Advocate for the plaintiff.

Mr. Neeraj Gupta, Sr. Advocate with Mr. Pranay Pratap Singh, Advocate for defendant No.1.

Ms. Seema Sharma, Deputy Advocate General, for defendant No.2, H.P. Excise and Taxation Department.

Mr. Kashmir Singh Thakur, Advocate for defendant No.3 Ankush Chauhan.

Mr. Ajay Sharma, Sr. Advocate with Mr.Atharv Sharma, Advocate for defendant No.4, Ajay Rathore.

Mr. Janesh Mahajan, Advocate for defendant No.5 Goverdhan Singh.

COMS No. 15 of 2018

As prayed, one more opportunity of three weeks is granted to file replication, failing which right to file the same shall stand closed.

List for consideration on 3rd March, 2023.

OMP No. 841 of 2022

Last opportunity of three weeks is granted to file response to this application. List for consideration on 3rd March, 2023.




             December 28, 2022                                (Vivek Singh Thakur)
             (ms)                                                         Judge




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