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Madhya Pradesh High Court

Prakash vs Ku. Neetu on 17 February, 2025

Author: Pranay Verma

Bench: Pranay Verma

1 MA-6508-2023 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MA No. 6508 of 2023 (PRAKASH AND OTHERS Vs KU. NEETU AND OTHERS ) Dated : 17-02-2025 Parties through their counsel.

Let the amendment as directed by order dated 04.12.2024 be carried out by the learned counsel for the appellants within a period of one week.

List after one week.

(PRANAY VERMA) JUDGE Shilpa Signature Not Verified Signed by: SHILPA NAAGDEVE Signing time: 17-02-2025 18:12:45