Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Karnataka - Subsection Section 1(3) in Karnataka Tax on Entry of Goods Act, 1979 (3)[ It shall come into force on the first day of October, 1980.] [Substituted by Act 12 of 1981 w.e.f. 1-10-1980]
