Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 192] [Entire Act] State of Jharkhand - Subsection Section 192(ii) in Bihar Education Code, 1961 (ii)Certificates in Physical Education-Under-graduates and matriculates (or recognised equivalents) are admitted in this course. The training period is one academic year of nine months.
