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State of Jharkhand - Section

Section 192 in Bihar Education Code, 1961

192. Courses and examination.

- The college prepares students for-
(i)Diploma in Physical Education-Only graduates of a recognised University (or recognised equivalent) are admitted to this course. The training period is one academic year of nine months.
(ii)Certificates in Physical Education-Under-graduates and matriculates (or recognised equivalents) are admitted in this course. The training period is one academic year of nine months.