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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(1)(h) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(h)two persons nominated by the State Government, of which one shall be a professional of repute and one shall be an educationist having domain expertise in the thrust areas of the University;