Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(1) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(1)Every purchaser shall be registered and agreement recorded in such manner as may be prescribed and no such agreement shall be valid under this Act unless the purchaser is so registered and agreement recorded with the designated Registering and Agreement Recording Officer.