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[Cites 0, Cited by 0] [Section 14] [Entire Act]

NCT Delhi - Subsection

Section 14(6) in The Delhi Narcotic Drugs Rules, 1985

(6)A preparation, admixture, extract or any other substance containing any manufactured drugs, shall be sold only in package or bottle plainly marked:
(a)in case of powders, solution or ointment, with the total quantity of the drugs in the packages or bottle and the percentage of the manufactured drugs in the powder of ointment, and
(b)in case of tablets or other similar forms of preparations, with the quantity of the manufactured drugs in each tablet or other similar form of preparation, and the number of tablets or other forms of preparations in the packages or bottle.