Section 11 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971
11. Manner of appointment.
- Appointment to various posts shall be made by one or more of the following methods (Details in Annexure 'A')(i)by direct appointment; or(ii)by promotion of existing personnel or by transfer from one post to another;(iii)by borrowing personnel from the State Government or Government Co-operative Institutions and any other Corporation.
