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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Manipur - Subsection

Section 33(3) in Manipur International University Act, 2018

(3)The Brand Ambassador/s and Honorary Chairman of the University shall and shall have the power to promote the University, the Free International Education for Free Movement, the importance of Free Knowledge Society, the State, its culture etcetera in, every possible way.