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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(3)"ancient monuments" mean the ancient monument as defined in the Ancient Monuments and Records Act,1959 and The Ancient Monuments and Archaeological Sites and Remains Act,1958, respectively ;