Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in The Bangalore Metro Railway (General) Rules, 2011 14. Standard Time. - The working of trains between stations on Bangalore Metro Railway shall be regulated by the Indian standard time as specified by the Government of India.
