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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(b) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

(b)Prior permission to purchase immovable property shall be obtained from the common cadre Authority. The purchase of movable properties worth more than one month's salary shall be intimated to the Managing Director within a month of purchase of such property.