Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 286] [Section 27(1)] [Section 27] [Entire Act] State of Kerala - Subsection Section 27(1)(e) in Kerala Forest Act, 1961 (e)clears, cultivates or breaks up any land for cultivation or for any other purpose or puts up any shed or other structures or plants trees; or