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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 24(9) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(9)No depository participant or their associates and agents, irrespective of the depository of which they are members, shall be on the governing board of a depository.