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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(3)(ii) in The Bihar and Orissa Places of Pilgrimage Act, 1920

(ii)the district of Khondmals by the Khondmals Laws Regulation, 1936 (Regulation IV of 1936), Section 3 (2).]] all or any of the other provisions of this Act to any local area to or through which people go on pilgrimage.