Himachal Pradesh High Court
Jagdish Chand vs . Ramesh Aggarwal on 22 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Jagdish Chand vs. Ramesh Aggarwal .
RSA No.174 of 2021-G 22.03.2022 Present: Mr.Vishal Verma, Advocate, vice Mr.Rajesh Kumar, Advocate, for the appellant.
Mr.Rakesh Thakur, Advocate, vice Mr.Pratap Singh Goverdhan, Advocate, for the respondent.
RSA NO.174 of 2021 On request made by learned counsel for the respondent, matter is adjourned.
r List after four weeks.
CMP No.12119 of 2021 Reply stands filed.
No rejoinder is intended to be filed.
List for consideration alongwith main appeal on next date of hearing.
(Vivek Singh Thakur) Judge March 22, 2022 (Purohit) ::: Downloaded on - 23/03/2022 20:11:39 :::CIS