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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Meghalaya - Subsection

Section 31(4) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(4)to meet the cost of any scheme or measure which may be taken by the Managing Committee with the approval of the District Council for the collective benefit of the growers;