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State of Madhya Pradesh - Section

Section 16 in The M.P. Janapada Panchayat (Budget Estimates) Rules, 1997

16. Consideration and approval of Budget Estimates.

- (i) The Janapada Panchayat shall consider and approve the budget estimates before the 30th day of January of each year and submit the same to the prescribed officer for final approval latest by the 10th February, of each year.
(ii)On receipt of budget estimates from the Janapada Panchayat, the prescribed officer shall examine the budget estimates and shall communicate its approval, with or without modifications before 15th day of March of each year. A copy of the budget must also be sent to the District Panchayat Officer.