Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(2) in Bihar Legislature (Facility of Computer Equipment to Member) Rules, 2011 (2)A member shall be entitled to purchase any or all of the items of computer equipments specified in the Appendix-1 under this Scheme.
