Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Bihar - Subsection Section 20(2) in Bihar Cinemas (Regulation) Rules, 1974 (2)The body of the cinematograph machine shall be constructed of metal or lined with metal and asbestos in which case there must be an air space between the metal and the asbestors lining.
