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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in Life Insurance Corporation of India Class III and Class IV Employees (Promotion) Rules, 1987

(1)The [Chief Executive] [Substituted 'Chairman' by Notification No. G.S.R. 477(E), dated 7.7.2021.] may, from time to time, issue instructions as may be necessary to give effect to an implementation of the provisions of these rules.