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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(1) in Punjab Boiler Operation Engineers' Rules, 2001

(1)The candidates for examination for a First Class Certificate and a Second Class Certificate of Proficiency as Boiler Operation Engineer shall pay a fee of eight hundred rupees and six hundred rupees, respectively, which shall not except as otherwise provided in these rules, be refundable.