Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 16] [Entire Act] State of Tamilnadu - Subsection Section 16(b) in The Tamil Nadu Police (Reform) Act, 2013 (b)The District Police Complaints Authority shall submit its recommendations to the Government for appropriate action.
