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State of Tamilnadu - Section

Section 1 in Nilgiris Fishing Rules, 1966

1. Short title, application and direction.

(a)These rules may be called the Nilgiris Fishing Rules, 1966.
(b)They shall apply to the waters within the area specified in Schedule I to these rules;
(c)These rules shall remain in force for a period of fifteen to twenty seven years from the date of the publication in the Official Gazette.