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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(ii) in Punjab School Education Board (XIth Class Examination) Regulations, 1992

(ii)[ Candidates placed under compartment/Re-appear in the Matriculation Examination conducted by the Board.] [The admission of the candidates mentioned at 5(ii) & (iii) shall be provisional.]